Allahabad High Court
C/M Sajida Girls Inter College And ... vs State Of U.P. And 2 Others on 30 April, 2015
Author: Yashwant Varma
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 49602 of 2014 Petitioner :- C/M Sajida Girls Inter College And Another Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Anil Kumar Bajpai Counsel for Respondent :- C.S.C.,Arun Kumar Mishra,S.M.A. Abdy Hon'ble Yashwant Varma,J.
List this matter after two weeks.
Interim order to operate till the next date of listing.
Order Date :- 30.4.2015 Arun K. Singh