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Union of India - Section

Section 21 in Dental Council of India (Establishment of New Dental Colleges, Opening of New or Higher Course of Study or Training and Increase of Admission Capacity in Dental Colleges) Regulations, 2006

21. Evaluation of scheme for increasing admission capacity by the Council.

(1)The Council will evaluate the scheme submitted by the dental college under regulation 20 to ascertain the desirability and prima-facie feasibility for increasing the admission capacity at the dental college and the capability of the dental college to provide the necessary resources and infrastructure for the scheme;
(2)The Council, while evaluating the scheme under this regulation, may seek further information/clarification or additional documents from the applicant as considered necessary or may carry out physical inspection to verify the information.