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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of Himachal Pradesh - Subsection

Section 48(2)(a) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(a)not directly or indirectly undertake trading in electricity or distribution or supply of electricity outside its area of operation and the distribution or supply of electricity shall be strictly restricted to the purpose mentioned in sub-regulation (1);