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State of Rajasthan - Section

Section 43 in The Rajasthan Distilleries Rules, 1977

43. Locks not to be picked or forced but hasp filed.

- Should it happen at any time that a lock cannot be opened in the usual manner, it is not to be picked or forced, but must be removed by filing through the hasp, or if the distiller has no objection through the fastening. All defective locks should be sent with the keys to the Excise Commissioner for examination and repair. On no account are they to be given out locally for repair.