Supreme Court - Daily Orders
Dav College Trust And Management ... vs The State Of Himachal Pradesh on 28 October, 2025
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.36 COURT NO.3 SECTION III-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 14102/2020
[Arising out of impugned final judgment and order dated 07-01-2020
in LPA No. 23/2009 passed by the High Court of Himachal Pradesh at
Shimla]
DAV COLLEGE TRUST AND MANAGEMENT SOCIETY & ANR. Petitioner(s)
VERSUS
THE STATE OF HIMACHAL PRADESH & ORS. Respondent(s)
(IA No. 91703/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 95199/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(C) No. 15163/2020 (III-B)
SLP(C) No. 966-967/2021 (III-B)
SLP(C) No. 11996-12000/2021 (III-B)
(IA No. 93038/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 14958/2022 (III-B)
(IA No. 74604/2022 - CONDONATION OF DELAY IN FILING and IA No.
74606/2022 - EXEMPTION FROM FILING O.T. and IA No. 217797/2023 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No.
191248/2023 - STAY APPLICATION)
Diary No(s). 39806/2023 (III-B)
(IA No. 226881/2023 - CONDONATION OF DELAY IN FILING and IA No.
226886/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 12245/2024 (III-B)
Date : 28-10-2025 These matters were called on for hearing today.
CORAM :
Signature Not Verified HON'BLE MR. JUSTICE J.K. MAHESHWARI
Digitally signed by
NIDHI AHUJA
Date: 2025.10.29
HON'BLE MR. JUSTICE VIJAY BISHNOI
17:02:02 IST
Reason:
For Petitioner(s) :
Mr. E. C. Agrawala, AOR
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SLP (C) No. 14102/2020 etc.
Mr. Karan Sharma, Adv.
Mr. Rajiv Kataria, Adv.
Ms. Debjani Das Purkayastha, Adv.
M/S. Delhi Law Chambers, AOR
Ms. Vandana Sehgal, AOR
Mr. Mohit Yadav, Adv.
Mr. Arun Pratap Singh Rajawat, Adv.
Mr. Ketan Paul, AOR
Ms. Ujala Singh, Adv.
Ms. Gunita Tandon, Adv.
Mr. Romy Chacko, Sr. Adv.
Mr. Ashwin Romy, Adv.
Mr. Sachin Singh, Adv.
Mr. Joe Sebastian, Adv.
Mr. Akshat Singh, Adv.
Mr. Anup Kumar, AOR
For Respondent(s) :
Mr. Samir Ali Khan, AOR
Mr. Baldev Singh, Adv.
Mr. Divyansh Thakur, Adv.
Mr. Rajeev Kumar Gupta, Adv.
Mr. Rishabh Kumar Singh, Adv.
Mr. Roopesh Singh Bhadauria, Adv.
Ms. Anya Singh, Adv.
Mr. Rohit Thakur, Adv.
Mr. Bimlesh Kumar Singh, AOR
Mr. Narendra Kumar, Adv.
Mr. Anup Rattan, Sr. Adv.
Mr. Vaibhav Srivastava, A.A.G.
Ms. Sugandha Anand, AOR
Mr. Puneet Rajta, Adv.
Mr. Bhargava Ravikumar, Adv.
Ms. Radhika Gautam, AOR
Mr. Ashwani Kumar Dubey, AOR
Mr. Jugul Kishor Gupta, AOR
Mr. Neeraj Sharma, Adv.
Mr. Vasim Akhter, Adv.
Mr. Aditya Dhawan, Adv.
Mrs. Kiran Dhawan, Adv.
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SLP (C) No. 14102/2020 etc.
Mr. Anirudh Negi, Adv.
Mr. Chander Shekhar Ashri, AOR
UPON hearing the counsel the Court made the following
O R D E R
1) List of dates has not been supplied for hearing in the case by the learned counsel. Let it be supplied.
2) List after four weeks.
(NIDHI AHUJA) (NAND KISHOR)
AR-cum-PS ASSISTANT REGISTRAR
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