Bombay High Court
Mohit Bhardwaj And Ors vs State Of Maharashtra Through The ... on 8 October, 2018
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION NO.14332/2016 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's orders Registrar's orders None present.
CORAM : A. N. MARE REGISTRAR (JUDL-I) Date : 8th October 2018 One week time i.e.15.10.2018 is granted to supply copies of petition. If copies are supplied within time, issue notice to R.Nos. returnable within weeks from today.
S.O. to 16.10.2018.
REGISTRAR (JUDL-I) RJ-I/ARD/08.10.2018 ::: Uploaded on - 10/10/2018 ::: Downloaded on - 11/10/2018 01:12:00 :::