Section 3(1)(b) in The Police Forces (Restriction Of Rights) Act, 1966

[Cites 0, Cited by 2] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(b) in The Police Forces (Restriction Of Rights) Act, 1966

(b)be a member of, or be associated in any way with, any other society, institution, association or organisation that is not recognised as part of the force of which he is a member or is not of a purely social, recreational or religious nature; or

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Union of India - Subsection

Section 3(1)(b) in The Police Forces (Restriction Of Rights) Act, 1966