Section 3(2)(a) in The Bhopal Gas Leak Disaster (Processing Of Claims) Act, 1985

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(a) in The Bhopal Gas Leak Disaster (Processing Of Claims) Act, 1985

(a)institution of any suit or other proceeding in or before any court or other authority (whether within or outside India) or withdrawal of any such suit or other proceeding, and

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Union of India - Subsection

Section 3(2)(a) in The Bhopal Gas Leak Disaster (Processing Of Claims) Act, 1985