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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(1)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(a)the clinical establishment shall have the right to provide for such concession or free treatment facilities to any such deserving candidate as it deems appropriate under any 'corporate social responsibility' (The clinical establishments shall abide by the conditions laid down in section 7 of sub-section 3 (s) of the Act.) scheme or any such scheme;