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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(7) in Atal Bihari Vajpayee Medical University, Uttar Pradesh Act, 2018

(7)Subject to the provisions of sub-section (6), the majority of the total membership of any Selection Committee shall form the quorum of such Committee:Provided that the case of a Professor or an Associate Professor the persons present to form the quorum must include at least two expert.