Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] Union of India - Subsection Section 26(ii) in Insurance Regulatory and Development Authority of India (Registration of Insurance Marketing Firm) Regulations, 2015 (ii)Know Your Client (KYC) records of the client, as required under the relevant Authority's guidelines and provisions of PMLA;
