Bombay High Court
Lok Constructions And 5 Ors vs Disha Constructions on 24 November, 2018
Bench: B.R. Gavai, A.S. Chandurkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS NO.
790 OF 2018
In
COMMERCIAL APPEAL 377 OF 2018
Lok Constructions And 5 Ors ....Petitioner
V/S
Disha Constructions ....Respondent
Mr. Zubin Behram Kamdin along with Mr. Vyom Shah i/by M/s.Divya Shah Associates, Advocate for the Applicant Mr. Naushad Engineer along with Ms. Swapna Roopawae, Ms. Deepa Bisht i/by Mr. Tushar A. Goradia, Advocate for the Respondents CORAM : B.R. GAVAI & A.S. CHANDURKAR, JJ DATE : 24th November, 2018 P.C. :
Stand Over to 12th December, 2018.
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