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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2)(e) in The Orphanages And Other Charitable Homes (Supervision And Control) Act, 1960

(e)the appointment of staff for enabling the Board to perform its functions efficiently under this Act and their recruitment and conditions of service;