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[Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act]

State of West Bengal - Subsection

Section 123(1)(g) in The West Bengal Motor Vehicles Rules, 1989

(g)in respect of Contract Carriage for Private hire in Form VII, and shall be addressed to the Secretary to the Transport Authority as may be notified from time to time.