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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(c) in The Rajasthan State Road Transport Services (Development) Rules, 1965

(c)The General Manager shall communicate the scheme published under rule (7) to the Regional Transport Authority or to each Regional Transport Authority and each such Regional Transport Authority as the case may be, shall give effect to the approved scheme forthwith.