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Himachal Pradesh High Court

State Of H.P. vs . Devi Singh. on 8 May, 2025

Bench: Tarlok Singh Chauhan, Sushil Kukreja

State of H.P. vs. Devi Singh.

Cr. MP(M) No. 494 of 2025.

08.05.2025. Present: Mr. Ramakant Sharma, Mr. Navlesh Verma, Ms. Sharmila Patial, Mr. Sushant Keprate, Additional Advocate Generals, Mr. J.S. Guleria and Mr. Raj Negi, Deputy Advocate Generals, for the applicant- appellant.

Issue notice to the respondent, returnable for 19.06.2025, on taking steps within a week.

(Tarlok Singh Chauhan) Judge (Sushil Kukreja) Judge 8th May, 2025.

(krt)