Himachal Pradesh High Court
State Of H.P. vs . Devi Singh. on 8 May, 2025
Bench: Tarlok Singh Chauhan, Sushil Kukreja
Cr. MP(M) No. 494 of 2025.
08.05.2025. Present: Mr. Ramakant Sharma, Mr. Navlesh Verma, Ms. Sharmila Patial, Mr. Sushant Keprate, Additional Advocate Generals, Mr. J.S. Guleria and Mr. Raj Negi, Deputy Advocate Generals, for the applicant- appellant.
Issue notice to the respondent, returnable for 19.06.2025, on taking steps within a week.
(Tarlok Singh Chauhan) Judge (Sushil Kukreja) Judge 8th May, 2025.
(krt)