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Delhi High Court - Orders

Mansarovar Ayurvedic Medical College, ... vs National Commission For Indian System ... on 26 September, 2023

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                                    $~58
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 10578/2023 & CM APPL 41123/2023
                                                MANSAROVAR AYURVEDIC MEDICAL COLLEGE, HOSPITAL
                                                AND RESEARCH CENTER                       ..... Petitioner
                                                            Through: Mr. T.Singhdev, Mr. Mrigank
                                                            Prabhakar, Mr. Abhijit Chakravarty and Mr.
                                                            Bhanu Gulati, Advocates

                                                                                      Versus

                                                NATIONAL COMMISSION FOR INDIAN SYSTEM OF
                                                MEDICINE AND ANR                         ..... Respondents
                                                             Through: Ms.Archana Pathak Dave and
                                                             Mr.Pramod Kumar Vishnoi, Advocates for R-
                                                             1.

                                    CORAM:
                                    HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                                                      ORDER

% 26.09.2023

1. Learned counsel appearing on behalf of the respondents seeks some time to file the counter affidavit.

2. Let the same be filed within four weeks.

3. List on 24th January, 2024.

PURUSHAINDRA KUMAR KAURAV, J SEPTEMBER 26, 2023 p'ma This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2023 at 01:18:24