Delhi High Court - Orders
Mansarovar Ayurvedic Medical College, ... vs National Commission For Indian System ... on 26 September, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10578/2023 & CM APPL 41123/2023
MANSAROVAR AYURVEDIC MEDICAL COLLEGE, HOSPITAL
AND RESEARCH CENTER ..... Petitioner
Through: Mr. T.Singhdev, Mr. Mrigank
Prabhakar, Mr. Abhijit Chakravarty and Mr.
Bhanu Gulati, Advocates
Versus
NATIONAL COMMISSION FOR INDIAN SYSTEM OF
MEDICINE AND ANR ..... Respondents
Through: Ms.Archana Pathak Dave and
Mr.Pramod Kumar Vishnoi, Advocates for R-
1.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 26.09.2023
1. Learned counsel appearing on behalf of the respondents seeks some time to file the counter affidavit.
2. Let the same be filed within four weeks.
3. List on 24th January, 2024.
PURUSHAINDRA KUMAR KAURAV, J SEPTEMBER 26, 2023 p'ma This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2023 at 01:18:24