Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 643(2)] [Section 643] [Entire Act]

Union of India - Subsection

Section 643(2)(x) in The Companies Act, 1956

(x)the fixing of a time within which debts and claims shall be proved.