Himachal Pradesh High Court
New Bar Association & Ors. vs . Bar Council Of H.P. & Anr. on 5 April, 2022
Bench: Tarlok Singh Chauhan, Sandeep Sharma
New Bar Association & Ors. Vs. Bar Council of H.P. & Anr.
CWP No. 2060/2022.
05.04.2022 Present: Mr. K.D. Sood, Sr. Advocate with Mr. Mukul Sood, Advocate, for the petitioners.
Mr. Sunil Mohan Goel, Advocate, for respondent No. 1.
CWP No. 2060/2022 & CMP No. 3711/2022 Issue notice. Mr. Sunil Mohan Goel, Advocate appears and waives service of notice on behalf of respondent No. 1. Dasti notice be issued to respondent No. 2 returnable for 19.04.2022, on taking steps within two days. List on 19.04.2022. Reply/instructions be filed/obtained in the meanwhile.
(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge 5th April, 2022 (raman) ::: Downloaded on - 05/04/2022 20:15:25 :::CIS