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[Cites 0, Cited by 0] [Section 585] [Entire Act]

State of West Bengal - Subsection

Section 585(f) in The Calcutta Municipal Corporation Act, 1980

(f)with the approval of the Mayor-in-Council compromise any claim, suit or other legal proceeding brought against the Corporation or any municipal authority or any officer or employee of the Corporation in respect of anything done or omitted to be done as aforesaid;