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[Cites 0, Cited by 0] [Section 346] [Entire Act]

State of Maharashtra - Subsection

Section 346(k) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(k)any reference in any law or in any instrument to the provisions of any repealed law, shall, unless a different intention appears, be construed as a reference to the corresponding provisions of this Act;