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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Himachal Pradesh - Subsection

Section 41(2)(g) in Himachal Pradesh Co-Operative Societies Rules, 1971

(g)becomes a member of the committee of any other society of the same type, except with the sanction in writing of the Registrar; or