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[Cites 0, Cited by 0] [Section 43(6)] [Section 43] [Entire Act]

State of West Bengal - Subsection

Section 43(6)(b) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(b)those instruments are authenticated by affixing signature and properly dated or by any other effective manner as may be directed by the Licensing authority; and