Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 225] [Entire Act] Union of India - Subsection Section 225(5) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (5)Command in the Air may be assumed only in accordance with the Regulations for Naval Air Arm.
