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[Cites 0, Cited by 0] [Section 298(1)] [Section 298] [Entire Act]

Union of India - Subsection

Section 298(1)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)to reckon towards the acquisition of Good Conduct Badges under Regulations 290 to 291(1) to their former qualifying service, including mobilised service in the case of Reservists, with the exceptions detailed in Regulations 291(2) to 293: