Supreme Court - Daily Orders
In Re.. Court On Its Own Motion vs Deepak Khosla on 27 February, 2024
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.11 COURT NO.3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SMC(CRL.) 1/2016
IN RE.. COURT ON ITS OWN MOTION Petitioner(s)
VERSUS
DEEPAK KHOSLA Respondent(s)
(IA No. 81526/2023 - CONDONATION OF DELAY IN FILING, IA No.
114990/2023 - CORRECTION OF MISTAKES IN THE JUDGMENT, IA No.
162761/2022 - EXEMPTION FROM PERSONAL APPEARANCE, IA No.
53875/2023 - EXTENSION OF TIME, IA No. 13983/2018 - I/A TO PLACE
ON RECORD A COPY OF THE APPLI. CONTAINING THE APPELLANTS APOLOGY
FILED BEFORE THE DELHI, IA No. 92718/2023 - INITIATING CRIMINAL
PROCESSDINGS U/S 340 OF CRPC, IA No. 77212/2023 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(Crl) D 12309/2016 (II-C)
(IA No. 12567/2016 - Appl. seeking correction of the order dt
9.5.2016)
Crl.A. D 12723/2016 (II-C)
(FOR PERMISSION TO APPEAR AND ARGUE IN PERSON ON IA 6837/2016
FOR [place on record compliance of order dt. 18.04.16 ] ON IA
53200/2016, FOR [place on record compliance of order dt. 18.04.16]
ON IA 12328/2016, FOR APPLICATION FOR PERMISSION ON IA 32430/2023,
IA No. 32430/2023 - APPLICATION FOR PERMISSION, IA No. 6837/2016 -
PERMISSION TO APPEAR AND ARGUE IN PERSON, IA No. 53200/2016 - place
on record compliance of order dt. 18.04.16, IA No. 12328/2016 -
place on record compliance of order dt. 18.04.16)
SLP(Crl) No. 3425/2022 (II-C)
(IA No. 64552/2022 - APPLICATION FOR PERMISSION, IA No. 54082/2022
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No.
2590/2023 - VACATING STAY)
C.A. No. 6491/2022 (XVII)
(IA No. 200074/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
Signature Not Verified
92762/2023 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 95790/2023 -
Digitally signed by
Deepak Singh
Date: 2024.02.29
DISMISSAL OF APPEAL, IA No. 132668/2022 - EX-PARTE STAY, IA No.
17:02:28 IST
Reason:
132671/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 24191/2022 (XIV), IA No. 2367/2023 - APPLICATION FOR
PERMISSION. IA No. 129019/2023 - APPLICATION FOR TAKING ON RECORD,
IA No. 124746/2023 - APPLICATION FOR TAKING ON RECORD, IA No.
95825/2023 - DISMISSAL OF APPEAL, IA No. 204597/2022 - EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 92772/2023 -
INITIATING CRIMINAL PROCESSDINGS U/S 340 OF CRPC, IA No.
102678/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 199140/2023 - PERMISSION TO PLACE
ADDITIONAL FACTS AND GROUNDS AND IA No. 216380/2023 - VACATING
STAY)
Date : 27-02-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SANDEEP MEHTA
For Petitioner(s)
Mr. Jay Savla, Sr. Adv.
Mr. Anand Mohan Mishra, Adv.
Mr. Jasdeep Singh Dhillon, AOR
Mr. Prabhat Chaurasia, Adv.
Mr. Arpit Shukla, AOR
Mr. Deepak Khosla, Adv.
Petitioner-in-person
Mr. Shibu Devasia Olickal, AOR
Mr. Rahul Gupta, AOR
For Respondent(s)
M/S. Equity Lex Associates, AOR
Mr. Arpit Shukla, AOR
Mr. Deepak Khosla, Adv.
Mr. Jay Savla, Sr. Adv.
Mr. Anand Mohan Mishra, Adv.
Mr. Jasdeep Singh Dhillon, AOR
Mr. Prabhat Chaurasia, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As requested by Mr. Jay Savla, learned senior counsel appearing for the respondent(s), list this matter after four weeks.
(DEEPAK SINGH) (ANJU KAPOOR) COURT MASTER COURT MASTER (NSH)