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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(b) in The Taxation Laws (Amendment) Act, 2007

(b)in sub- section (3), in the opening portion, for the words, brackets, figure and letter" The goods referred to in clause (b) of sub- section (1)", the following shall be substituted, namely:-" The goods referred to in sub- section (1),-";