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State of Assam - Section

Section 144 in Instructions Relating to Liquor

144. Prosecution for possession of pachwai in excess of legal limit.

- Prosecutions against members of the aboriginal tribes living in the Hills and Frontier Tracts for possession of pachwai in excess of the legal limit should rarely be instituted. Prosecution should only be instituted against such consumers when there is proof of illegal sale of pachwai.