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[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Telangana - Subsection

Section 48(1)(i) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(i)its income from fees, endowments and grants and income from properties of the University including hostel, experimental stations and farms;