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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(9) in The Actuaries (Procedure For Enquiry Of Professional And Other Misconduct) Rules, 2008

(9)If the Defendant pleads guilty, the Committee shall record the statement of Defendant and take submit the report to the Council as per the provision of the Act.