Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Rajasthan - Subsection Section 50(3) in Rajasthan Panchayati Raj (Election) Rules, 1994 (3)The Returning Officer shall record in brief on every ballot paper which he rejects the reasons for such rejection.
