Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 14] [Entire Act] State of Uttar Pradesh - Subsection Section 14(2) in The Uttar Pradesh Gangsters And Anti-Social Activities (Prevention) Act, 1986 (2)The provisions of the Code shall mutatis mutandis apply to every such attachment.
