Jammu & Kashmir High Court
Jagdev Singh vs State And Ors on 17 December, 2020
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Suppl. 1
After Notice
Sr. No. 203
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(THROUGH VIDEO CONFERENCING FROM SRINAGAR)
COMOW No. 16/2017
Jagdev Singh
Petitioner(s)
Through: None
V/s
State and Ors.
Respondent(s)
Through: None
Coram:
Hon'ble Mr. Justice Sanjeev Kumar, Judge
ORDER
None present.
Await appearance of learned counsel for the parties. In the interest of justice, adjourned. List again on 15th March, 2021.
(Sanjeev Kumar) Judge Srinagar 17.12.2020 "Shamim Dar"
SHAMIM AHMAD DAR 2020.12.18 11:34 I attest to the accuracy and integrity of this document