Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(iii) in East Punjab Urban Rent Restriction (Amendment) Act, 1956

(iii)After sub-section (4) the following sub-section shall be inserted, namely :-