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[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 100(2)(viii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(viii)suggestion to the Government for undertaking amendments to the Act and Rules for effective execution of the objectives of the Act;