Himachal Pradesh High Court
Jiwa Nand vs . H.P. State Forest Corp. on 7 April, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Jiwa Nand Vs. H.P. State Forest Corp.
CWP No. 5707 of 2020 .
7.4.2022 Present: Mr. Chander Narayan Singh, Advocate, for the petitioner.
Mr. Rajesh Verma, Advocate, for the respondents.
Notice. Mr. Rajesh Verma, Advocate appears and waives service of notice on behalf of respondents. He prays for and is granted three weeks' time to file reply.
List on 28.4.2022.
The Registry is directed to reflect the name of Mr. Rajesh Verma, Advocate, for the respondents in the cause list, henceforth.
(Tarlok Singh Chauhan) Judge April 7, 2022 (Kalpana) ::: Downloaded on - 07/04/2022 20:12:52 :::CIS