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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(3)(ii) in The State Bank Of India Act, 1955

(ii)a director ex officio of the State Bank [***] [Omitted 'or a director of a subsidiary bank' by State Banks (Repeal and Amendment) Act, 2018 (Act 19 of 2018), dated 2.8.2018.]; or