Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1) in The Post Graduate Institute of Medical Education and Research, Chandigarh Act, 1966

(1)The Central "Government may, by notification the Official Gazette, make rules to give effect to the provisions of this Act.