Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 16 in The U.P. Fruit Nurseries (Regulation) Act, 1976 16. Cognizance of offence. - No prosecution for an offence punishable under this Act shall be instituted except on a complaint authorised by the Licensing Authority.
