Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] Union of India - Subsection Section 100(2) in The Coal Mines Regulations, 2011 (2)Where the inclination of the conveyor is such as to give rise to danger from sliding objects or material, suitable devices shall be used to provide adequate protection against such danger.