Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 41 in U.P. Industrial Disputes Rules, 1957 41. Muster-rolls of the workmen. - The muster-rolls of the workmen required to be maintained by the employer under Section 6-L, shall be in Form XVIII.
