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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(2)(xii) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(xii)in case of citrus species, the mother plants should be away from the nursery site to avoid contamination of pests and diseases and collect the bud sticks from viral indexed mother trees. Field map of bud wood block row wise need to be maintained for easy sample collection for indexing