Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 434 in Orissa Municipal Rules, 1953 434. (1)These rules may be called the Municipal Council Provident Fund Rules, 1953.(2)They shall apply to all provident funds established and maintained by Municipal Councils.
