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State of Tamilnadu - Section

Section 46 in Grant-in-Aid Code of the Tamil Nadu Educational Department

46. Application for aid.

- Application for grants on behalf of oriental schools and schools for the handicapped shall be made as in the case of aided secondary schools [vide rule 32 (a) and (b)].Application for grants on behalf of other special schools shall be made in the prescribed forms (Appendices 'H and 'J'), respectively. No form of application is prescribed in the case of other institutions; but all applications for aid on their behalf should afford full information as to the object of the institution, the subjects taught, the strength of the classes, the staff of teachers and the financial conditions. A financial statement in the prescribed form (Appendix 'F') shall be submitted to the Director through the District Educational Officer not later than 1st May.