Delhi High Court - Orders
Reacon Engineers (India) Pvt. Ltd vs Airforce Naval Housing Board & Anr on 9 September, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 28/2021 & I.A. 959/2021, I.A. 2233/2021
REACON ENGINEERS (INDIA) PVT. LTD. .....Petitioner
Through: None
versus
AIRFORCE NAVAL HOUSING BOARD & ANR. .....Respondent
Through: Mr. Yoginder Handoo, Mr. Ashwin
Kataria, Mr. Garvit Solanki, Advs.
Mr. Aman Choudhary, Adv. for R-2
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 09.09.2025
1. There is nobody appearing on behalf of the petitioners.
2. Hence, the petition is dismissed for non-prosecution.
JASMEET SINGH, J SEPTEMBER 9, 2025/AS This is a digitally signed order.
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