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Delhi High Court - Orders

Reacon Engineers (India) Pvt. Ltd vs Airforce Naval Housing Board & Anr on 9 September, 2025

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~14
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    O.M.P. (COMM) 28/2021 & I.A. 959/2021, I.A. 2233/2021
                               REACON ENGINEERS (INDIA) PVT. LTD.                 .....Petitioner
                                              Through: None
                                              versus
                               AIRFORCE NAVAL HOUSING BOARD & ANR. .....Respondent
                                              Through: Mr. Yoginder Handoo, Mr. Ashwin
                                              Kataria, Mr. Garvit Solanki, Advs.
                                              Mr. Aman Choudhary, Adv. for R-2

                                    CORAM:
                                    HON'BLE MR. JUSTICE JASMEET SINGH
                                                 ORDER

% 09.09.2025

1. There is nobody appearing on behalf of the petitioners.

2. Hence, the petition is dismissed for non-prosecution.

JASMEET SINGH, J SEPTEMBER 9, 2025/AS This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/09/2025 at 21:37:27