Bombay High Court
Jairaz Nagari Seva Sahakari Sanstha ... vs The Board Of Trustees Of The Port Of ... on 20 July, 2022
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3146 OF 2022
Jairaz Nagari Seva Sahakari Sanstha Maryadit ....PETITIONER
V/S
The Board Of Trustees Of The Port Of Bombay ....RESPONDENT
And Anr CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 20th July, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 26/08/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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