Karnataka High Court
The Mar Thoma Syrian vs The Commissioner on 20 November, 2015
Author: Ravi Malimath
Bench: Ravi Malimath
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
ON THE 20TH DAY OF NOVEMBER 2015
BEFORE
THE HON'BLE MR.JUSTICE RAVI MALIMATH
WRIT PETITION NO.51363 OF 2015(LB-BMP)
BETWEEN:
THE MAR THOMA SYRIAN CHURCH
47, PRIMROSE ROAD,
BENGALURU - 560 025
REPRESENTED BY ITS
TRUSTEE FINANCE SECRETARY,
DR.RANJI JACOB. ... PETITIONER
(BY SRI SIJI MALAYIL, ADVOCATE)
AND :
1. THE COMMISSIONER
BRUHAT BENGALURU MAHANAGARA PALIKE,
BENGALURU, N.R.SQUARE,
BENGALURU - 560 002.
2. THE JOINT COMMISSIONER
BRUHAT BENGALURU MAHANAGARA PALIKE,
BENGALURU (EAST), RESIDENCY ROAD,
BENGALURU - 560 001.
3. THE ASST.EXECUTIVE ENGINEER
BRUHATH BENGALURU MAHANAGARA PALIKE,
SHANTHINAGARA DIVISION,
UTILITY BUILDING,
M.G.ROAD, BENGALURU - 560 001.
2
4. THE COMMISSIONER OF POLICE
BENGALURU CITY,
INFANTRY ROAD,
BENGALURU - 560 001.
5. THE RESIDENT OF MCGRATH ROAD,
MCGRATH ROAD, WARD NO.111,
SHANTHINAGARA,
BENGALURU - 560 001. ... RESPONDENTS
(BY SRI V.G.BHANU PRAKASH, AGA FOR R4)
****
THIS WRIT PETITION IS FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING
TO DIRECT THE R1 TO CONSIDER THE REPRESENTATION
DATED 17.11.2015, VIDE ANNEXURE-A AND
CONSEQUENTLY DIRECT THE R3 & R4 TO STOP PUTTING
UP BOOM BARRIER OVER THE PUBLIC ROAD, I.E.,
MCGRATH ROAD, BENGALURU - 560 025, FORTHWITH.
THIS WRIT PETITION COMING ON FOR PRELIMINARY
HEARING THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
The petitioner's counsel seeks leave to withdraw the petition. Accordingly, the petition is dismissed as withdrawn.
SD/-
JUDGE JJ