Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 40 in The Petroleum Rules, 2002

40. Prohibition of transport of petroleum Class A by country craft

.-No country craft shall carry petroleum Class A if it is carrying passengers.