Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 13 in Telangana Tax on Professions, Trades, Callings and Employments Act, 1987 13. Recovery of tax, etc. - The arrears of tax, penalty, interest or any other amount due under this Act, shall be recoverable as an arrear of land revenue.
