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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Kerala - Subsection

Section 55(1) in Kerala Police Act, 2011

(1)Every Police Station shall have sufficient space for the storage of articles seized by the Police and which came into the possession of the Police:Provided that the Government may notify a suitable place other than the police station for keeping such articles in case sufficient space is not available there.